Sunday, 03, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Jag Narain Sharma And Anr. vs State Thru Principal Secy., Home ...
2013 Latest Caselaw 106 ALL

Citation : 2013 Latest Caselaw 106 ALL
Judgement Date : 2 April, 2013

Allahabad High Court
Jag Narain Sharma And Anr. vs State Thru Principal Secy., Home ... on 2 April, 2013
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 340 CR.P.C. No. - 10 of 2012
 

 
Petitioner :- Jag Narain Sharma And Anr.
 
Respondent :- State Thru Principal Secy., Home Govt. Of U.P Lucknow
 
Petitioner Counsel :- J.N Sharma (In-Person)
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

(C.M.A.No.30628/13  & 30629/13)

Let these applications be put up alongwith record.

Order Date :- 2.4.2013

A.Nigam

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter