Raju Das vs D.I.O.S.,Lucknow & Others
2013 Latest Caselaw 1050 ALL

Citation : 2013 Latest Caselaw 1050 ALL
Judgement Date : 17 April, 2013

Allahabad High Court

Raju Das vs D.I.O.S.,Lucknow & Others on 17 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 1289 of 1996
 

 
Petitioner :- Raju Das
 
Respondent :- D.I.O.S.,Lucknow & Others
 
Petitioner Counsel :- R.K.Nigam,Dr. R.K. Srivastava
 
Respondent Counsel :- C.S.C.,Anil Kumar
 

 
Hon'ble Pankaj Mithal,J.

Adjourned due to illness of Dr. R.K. Srivastava, learned counsel for the petitioner.

Order Date :- 17.4.2013

SKS

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