Palley @ Sanjay And Another vs State Of U.P.
2013 Latest Caselaw 105 ALL

Citation : 2013 Latest Caselaw 105 ALL
Judgement Date : 2 April, 2013

Allahabad High Court

Palley @ Sanjay And Another vs State Of U.P. on 2 April, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 14608 of 2012
 

 
Petitioner :- Palley @ Sanjay And Another
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Mithilesh Kr.Gupta,V.K. Chaturvedi
 
Respondent Counsel :- Govt.Advocate,I.K.Chaturvedi,S.K.Rai
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the applicant has sent illness slip today. The same be taken on record and be made part of the record.

List this matter in the next cause list.

Order Date :- 2.4.2013

Monika

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