Ikrar vs State Of U.P.
2013 Latest Caselaw 1044 ALL

Citation : 2013 Latest Caselaw 1044 ALL
Judgement Date : 17 April, 2013

Allahabad High Court

Ikrar vs State Of U.P. on 17 April, 2013

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 10302 of 2013
 

 
Petitioner :- Ikrar
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Krishn Mohan Tripathi,Sunil Kumar Sharma
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

This is third bail application moved by the applicant before this Court.

The second bail application was rejected by Hon'ble Mrs. Jayashree Tiwari, J. vide Her order dated 10.10.2012.

List with the record of first and second bail application in the next cause list before the appropriate Court .

Order Date :- 17.4.2013

cps----M/A.

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