Anang Tripathi Anang Mohan ... vs Punjab National Bbank Through ...
2013 Latest Caselaw 1027 ALL

Citation : 2013 Latest Caselaw 1027 ALL
Judgement Date : 17 April, 2013

Allahabad High Court

Anang Tripathi Anang Mohan ... vs Punjab National Bbank Through ... on 17 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 4882 of 1997
 

 
Petitioner :- Anang Tripathi Anang Mohan Tripathi
 
Respondent :- Punjab National Bbank Through C.G.M.
 
Petitioner Counsel :- Manik Sinha
 
Respondent Counsel :- Alok Sinha,K.B. Sinha,Vinay Shanker
 

 
Hon'ble Pankaj Mithal,J.

Adjourned due to illness slip of Sri Manik Sinha, learned counsel for the respondent.

Order Date :- 17.4.2013

SKS

Download the LatestLaws.com Mobile App