Mohd. Yasin vs State Of U.P. Thru The Secy. Deptt ...
2013 Latest Caselaw 1026 ALL

Citation : 2013 Latest Caselaw 1026 ALL
Judgement Date : 17 April, 2013

Allahabad High Court

Mohd. Yasin vs State Of U.P. Thru The Secy. Deptt ... on 17 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 7059 of 1993
 

 
Petitioner :- Mohd. Yasin
 
Respondent :- State Of U.P. Thru The Secy. Deptt Of Cooperative Lko & Ors
 
Petitioner Counsel :- Dr L P Misra
 
Respondent Counsel :- R S Pande
 

 
Hon'ble Pankaj Mithal,J.

Sri R.S. Pande, learned counsel for the respondent has sent illness slip.

List in the next cause list.

Order Date :- 17.4.2013

SKS

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