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Januddin And Ors. vs Ali Ahmad
2013 Latest Caselaw 1025 ALL

Citation : 2013 Latest Caselaw 1025 ALL
Judgement Date : 17 April, 2013

Allahabad High Court
Januddin And Ors. vs Ali Ahmad on 17 April, 2013
Bench: Sunita Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 85 of 1991
 

 
Petitioner :- Januddin And Ors.
 
Respondent :- Ali Ahmad
 
Petitioner Counsel :- A.N. Misra,J.A. Azmi
 
Respondent Counsel :- Shashi Nandan,Faheem Ahmad,Smt. Saraswati Rai,V.K. Tiwari
 

 
Hon'ble Mrs. Sunita Agarwal,J.

List revised.  Sri  Iftikhar Ahmad holding  brief of Sri J.A. Azmi, learned counsel for the appellants prays for adjournment for the day on the ground that  his file is not traceable. Earlier also on the request  made by the learned counsel for the appellants, the case was adjourned. 

As prayed, the appeal be listed on 25.4.2013.  It is made clear that  no adjournment shall be granted on the next date.

Order Date :- 17.4.2013

P.P.

 

 

 
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