Sanstha Bhartiya Manav Kalyan ... vs State Of U.P. And Others
2013 Latest Caselaw 1002 ALL

Citation : 2013 Latest Caselaw 1002 ALL
Judgement Date : 16 April, 2013

Allahabad High Court

Sanstha Bhartiya Manav Kalyan ... vs State Of U.P. And Others on 16 April, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- WRIT - C No. - 13066 of 2013
 

 
Petitioner :- Sanstha Bhartiya Manav Kalyan Samiti
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Surendra Pratap Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Mrs. Sunita Agarwal,J.

List in the next cause list.

Interim order dated 8.3.2013 shall continue to remain in operation till the next date of listing.

Order Date :- 16.4.2013

P.P.

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