Bachan Singh vs State Of U.P.& 4 Ors.
2013 Latest Caselaw 1000 ALL

Citation : 2013 Latest Caselaw 1000 ALL
Judgement Date : 16 April, 2013

Allahabad High Court

Bachan Singh vs State Of U.P.& 4 Ors. on 16 April, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 21037 of 2013
 

 
Petitioner :- Bachan Singh
 
Respondent :- State Of U.P.& 4 Ors.
 
Petitioner Counsel :- M.L.Jain
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel accepted notice on behalf of respondent nos. 1 to 4. Issue notice to respondent no. 5. All the respondents may file counter affidavit within four weeks. Rejoinder affidavit may be filed within one week thereafter.

List thereafter along with Writ Petition No. 16335 of 2013.

Order Date :- 16.4.2013

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