Girendra Pal Singh vs State Of U.P. And Others
2012 Latest Caselaw 4632 ALL

Citation : 2012 Latest Caselaw 4632 ALL
Judgement Date : 28 September, 2012

Allahabad High Court

Girendra Pal Singh vs State Of U.P. And Others on 28 September, 2012

Bench: Amreshwar Pratap Sahi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 50398 of 2012
 

 
Petitioner :- Girendra Pal Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Onkar Nath
 
Respondent Counsel :- C.S.C.,A.K. Yadav,Sanjay Kumar Srivastava
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Sri Sanjay Kumar Srivastava, learned counsel for the respondent-Basic Education Board prays for a weeks time to obtain instruction from the respondent-Baoard about status of the certificate as claimed by the petitioner.

List in the next cause list showing the name of Sri Sanjay Kumar Srivastava as learned counsel for the respondent-Board.

Order Date :- 28.9.2012

Hasnain

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