Khunnoo Lal Sahu vs Deputy Director Of Educaiton ...
2012 Latest Caselaw 4616 ALL

Citation : 2012 Latest Caselaw 4616 ALL
Judgement Date : 28 September, 2012

Allahabad High Court

Khunnoo Lal Sahu vs Deputy Director Of Educaiton ... on 28 September, 2012

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- WRIT - A No. - 44626 of 2001
 

 
Petitioner :- Khunnoo Lal Sahu
 
Respondent :- Deputy Director Of Educaiton Kanpur Region & Others
 
Petitioner Counsel :- R.S. Mishra,Sharawan Dwivedi
 
Respondent Counsel :- C.S.C.,Ankur Shukla,N.K.Chaubey.
 

 
Hon'ble Pankaj Naqvi,J.

Learned standing counsel prays for and is granted 3 weeks' to file a supplementary affidavit as to the number of sanctioned posts, which are currently available in the institution on Class-IV post.

List in the week commencing 05.11.2012.

Copy of this order be given to learned standing counsel.

Order Date :- 28.9.2012

Chandra

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