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C/M. Madarsa Primary Islah ... vs District Minority Welfare ...
2012 Latest Caselaw 4614 ALL

Citation : 2012 Latest Caselaw 4614 ALL
Judgement Date : 28 September, 2012

Allahabad High Court

C/M. Madarsa Primary Islah ... vs District Minority Welfare ... on 28 September, 2012

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- WRIT - A No. - 2477 of 2001
 

 
Petitioner :- C/M. Madarsa Primary Islah Pachbhaiya
 
Respondent :- District Minority Welfare Officer Sant Ravi Das Nagar
 
Petitioner Counsel :- Ch. N.A. Khan
 
Respondent Counsel :- C.S.C.,I.R. Singh,W.A.Siddiqui
 

 
Hon'ble Pankaj Naqvi,J.

List revised. No one is present on behalf of the petitioner. Sri W A Siddiqui is present for the respondents.

The writ petition is dismissed for want of prosecution. Interim order, if any, stands vacated.

Order Date :- 28.9.2012

Chandra

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C/M. Madarsa Primary Islah ... vs District Minority Welfare ...
2012 Latest Caselaw 4614 ALL

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C/M. Madarsa Primary Islah ... vs District Minority Welfare ...2012 Latest Caselaw 4614 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

C/M. Madarsa Primary Islah ... vs District Minority Welfare ...
2012 Latest Caselaw 4614 ALL