Uma Shankar vs State Of U.P. & Others
2012 Latest Caselaw 4609 ALL

Citation : 2012 Latest Caselaw 4609 ALL
Judgement Date : 28 September, 2012

Allahabad High Court

Uma Shankar vs State Of U.P. & Others on 28 September, 2012

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- WRIT - A No. - 43910 of 2001
 

 
Petitioner :- Uma Shankar
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Deepak Kr. Srivastava,J.B.Singh
 
Respondent Counsel :- C.S.C.,S.P. Mehrotra
 

 
Hon'ble Pankaj Naqvi,J.

List in the next cause list showing the name of Sri Anuj Mehrotra as counsel for the respondent.

Order Date :- 28.9.2012

Chandra

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