Smt. Asha Rai & Another vs State Of U.P. Thru' Principal ...
2012 Latest Caselaw 4608 ALL

Citation : 2012 Latest Caselaw 4608 ALL
Judgement Date : 28 September, 2012

Allahabad High Court

Smt. Asha Rai & Another vs State Of U.P. Thru' Principal ... on 28 September, 2012

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- WRIT - A No. - 41856 of 2007
 

 
Petitioner :- Smt. Asha Rai & Another
 
Respondent :- State Of U.P. Thru' Principal Secy. Basic Edu. & Ors.
 
Petitioner Counsel :- Ramesh Rai
 
Respondent Counsel :- C.S.C.,A.K.Dwivedi,Suresh Singh
 

 
Hon'ble Arvind Kumar Tripathi,J.

List revised.

The case is passed over for the day on request made on behalf of the petitioner.

List in the next cause list.

Order Date :- 28.9.2012

A.K.Srivastava

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