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Smt. Kusum vs Managing Director U.P.S.R.T.C. ...
2012 Latest Caselaw 4607 ALL

Citation : 2012 Latest Caselaw 4607 ALL
Judgement Date : 28 September, 2012

Allahabad High Court
Smt. Kusum vs Managing Director U.P.S.R.T.C. ... on 28 September, 2012
Bench: Pankaj Naqvi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- WRIT - A No. - 28304 of 2002
 

 
Petitioner :- Smt. Kusum
 
Respondent :- Managing Director U.P.S.R.T.C. Lucknow
 
Petitioner Counsel :- Ashok Trivedi,A.Mohan,Ashish Mohan Srivastava
 
Respondent Counsel :- Samir Sharma,S.C.
 

 
Hon'ble Pankaj Naqvi,J.

List of old cases revised.  No one is present on behalf of the petitioner.

The writ petition is dismissed for want of prosecution. Interim order, if any, stands vacated.

Order Date :- 28.9.2012

Chandra

 

 

 
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