Deo Nath Singh Ii vs State Of U.P. And Others
2012 Latest Caselaw 4602 ALL

Citation : 2012 Latest Caselaw 4602 ALL
Judgement Date : 28 September, 2012

Allahabad High Court

Deo Nath Singh Ii vs State Of U.P. And Others on 28 September, 2012

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- WRIT - A No. - 8075 of 2004
 

 
Petitioner :- Deo Nath Singh Ii
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Prakash Padia,Dr. R.G. Padia
 
Respondent Counsel :- C.S.C.,D.P. Singh
 

 
Hon'ble Pankaj Naqvi,J.

List of old cases revised. No one is present on behalf of the petitioner.

The writ petition is dismissed for want of prosecution. Interim order, if any, stands vacated.

Order Date :- 28.9.2012

Chandra

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