Ram Gopal Baghel vs M.D. Provincial Coope. Dairy ...
2012 Latest Caselaw 4600 ALL

Citation : 2012 Latest Caselaw 4600 ALL
Judgement Date : 28 September, 2012

Allahabad High Court

Ram Gopal Baghel vs M.D. Provincial Coope. Dairy ... on 28 September, 2012

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- WRIT - A No. - 131 of 2003
 

 
Petitioner :- Ram Gopal Baghel
 
Respondent :- M.D. Provincial Coope. Dairy Federation Ltd. Lko. & Others
 
Petitioner Counsel :- Anoop Baranwal,A.Bansal,R.K.Tiwari,S.C. Tiwari
 
Respondent Counsel :- N. Mishra,G.D.Misra,S.C.
 

 
Hon'ble Pankaj Naqvi,J.

As jointly prayed, list in the next cause list.

Order Date :- 28.9.2012

Chandra

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