Monday, 04, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Ashfaq Ahmad Ansari vs State Of U.P. & Others
2012 Latest Caselaw 4599 ALL

Citation : 2012 Latest Caselaw 4599 ALL
Judgement Date : 28 September, 2012

Allahabad High Court
Ashfaq Ahmad Ansari vs State Of U.P. & Others on 28 September, 2012
Bench: Pankaj Naqvi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- WRIT - A No. - 38665 of 2002
 

 
Petitioner :- Ashfaq Ahmad Ansari
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Neeraj Tripathi,B.P. Pandey,M.K.Pandey,Qamrul Ashfaq,T.B. Pandey
 
Respondent Counsel :- C.S.C.,C.B.Yadav,J. Muneer,J. Nagar
 

 
Hon'ble Pankaj Naqvi,J.

Case is passed over on the illness slip of Sri Qamrul Ashfaq.

List in the next cause list.

Order Date :- 28.9.2012

Chandra

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter