Ashok Kumar vs State Of U.P. & Others
2012 Latest Caselaw 4597 ALL

Citation : 2012 Latest Caselaw 4597 ALL
Judgement Date : 28 September, 2012

Allahabad High Court

Ashok Kumar vs State Of U.P. & Others on 28 September, 2012

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- WRIT - A No. - 22533 of 2001
 

 
Petitioner :- Ashok Kumar
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Ram Autar Verma,D.S.Chauhan
 
Respondent Counsel :- C.S.C.,Smt. Sarita Dubey
 

 
Hon'ble Pankaj Naqvi,J.

Office is directed to ensure compliance of the order dated 21.02.2012 by listing this case along with Writ Petition Nos. 15326 of 2001 & 15532 of 2001, in the next cause list.

Order Date :- 28.9.2012

Chandra

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