H.Oriom Lavania vs State Of U.P. And Others
2012 Latest Caselaw 4596 ALL

Citation : 2012 Latest Caselaw 4596 ALL
Judgement Date : 28 September, 2012

Allahabad High Court

H.Oriom Lavania vs State Of U.P. And Others on 28 September, 2012

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- WRIT - A No. - 52530 of 2007
 

 
Petitioner :- H.Oriom Lavania
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Sant Sharan Upadhyaya,A.K.Tripathi,Smt. Sadhna Upadhyaya
 
Respondent Counsel :- C.S.C.,H.P. Singh
 

 
Hon'ble Arvind Kumar Tripathi,J.

List revised.

No one is present on behalf of the petitioner.

Learned Standing Counsel is present.

List in the next cause list.

Order Date :- 28.9.2012

A.K.Srivastava

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