Avinash Chandra vs D.A.R. Cooperative Societies And ...
2012 Latest Caselaw 4580 ALL

Citation : 2012 Latest Caselaw 4580 ALL
Judgement Date : 27 September, 2012

Allahabad High Court

Avinash Chandra vs D.A.R. Cooperative Societies And ... on 27 September, 2012

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- WRIT - A No. - 20150 of 1994
 

 
Petitioner :- Avinash Chandra
 
Respondent :- D.A.R. Cooperative Societies And Others.
 
Petitioner Counsel :- Ram Krishna,T.Nath
 
Respondent Counsel :- S.C.,C.P.Shildyal,S.N.Dey
 

 
Hon'ble Arvind Kumar Tripathi,J.

The case is passed over for the day on illness slip of Sri Triloki Nath, one of counsel for the petitioner.

List peremptorily in the next cause list.

Order Date :- 27.9.2012

A.K.Srivastava

Download the LatestLaws.com Mobile App