Devendra Nath Tiwari & Another vs Sanyukt Nibandhak Sahakari ...
2012 Latest Caselaw 4577 ALL

Citation : 2012 Latest Caselaw 4577 ALL
Judgement Date : 27 September, 2012

Allahabad High Court

Devendra Nath Tiwari & Another vs Sanyukt Nibandhak Sahakari ... on 27 September, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 50088 of 2012
 

 
Petitioner :- Devendra Nath Tiwari & Another
 
Respondent :- Sanyukt Nibandhak Sahakari Samitiyan U.P. & Others
 
Petitioner Counsel :- S.K. Pal,Sushil Kumar Pal
 
Respondent Counsel :- Sujeet Kumar
 

 
Hon'ble V.K. Shukla,J.

List this writ petition along with record of writ petition No.12986 of 2010 in the next cause list.

Sri Sujeet Kumar, Advocate has undertaken before this Court to file counter affidavit in this writ petition as well as in writ petition No.12986 of 2010.

Order Date :- 27.9.2012

SRY

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