Citation : 2012 Latest Caselaw 4576 ALL
Judgement Date : 27 September, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- WRIT - C No. - 24943 of 2011 Petitioner :- Prithavi Respondent :- Smt. Ishrawati And Others Petitioner Counsel :- Krishna Nand Yadav Hon'ble Rajes Kumar,J.
This is the modification application. The case is neither tied up nor part heard. The modification can be considered by the regular Bench.
Put up before the regular Bench.
Order Date :- 27.9.2012
OP
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