State Of U.P. & Another vs Rajwant Prasad Yadav
2012 Latest Caselaw 4575 ALL

Citation : 2012 Latest Caselaw 4575 ALL
Judgement Date : 27 September, 2012

Allahabad High Court

State Of U.P. & Another vs Rajwant Prasad Yadav on 27 September, 2012

Bench: R.K. Agrawal, Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- SPECIAL APPEAL No. - 436 of 2005
 

 
Petitioner :- State Of U.P. & Another
 
Respondent :- Rajwant Prasad Yadav
 
Petitioner Counsel :- Smt. Archana Srivastava,S.C.
 
Respondent Counsel :- Kripa Shanker,K.S. Yadav,M. Upadhayay,Rajeshwar Yadav
 

 
Hon'ble R.K. Agrawal,J.

Hon'ble Ram Surat Ram (Maurya),J.

The case was taken in the revised list. Sri J.K.Tiwari, learned standing counsel was present. However, learned counsel for the respondent are not present. Their presence is essential to do complete justice for the disposal of the case.

The case is passed over for today.

Sri J.K.Tiwari shall inform the learned counsel for the respondent in writing.

Order Date :- 27.9.2012

samz

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