Anil Kumar Gautam vs D.I.O.S. & Others
2012 Latest Caselaw 4561 ALL

Citation : 2012 Latest Caselaw 4561 ALL
Judgement Date : 27 September, 2012

Allahabad High Court

Anil Kumar Gautam vs D.I.O.S. & Others on 27 September, 2012

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- WRIT - A No. - 25890 of 1994
 

 
Petitioner :- Anil Kumar Gautam
 
Respondent :- D.I.O.S. & Others
 
Petitioner Counsel :- Mahesh Gautam,Vijay Gautam
 
Respondent Counsel :- Sc
 

 
Hon'ble Arvind Kumar Tripathi,J.

The case is passed over for the day on illness slip of Sri Mahesh Gautam,one of counsel for the petitioner.

List peremptorily in the next cause list.

Order Date :- 27.9.2012

A.K.Srivastava

Download the LatestLaws.com Mobile App