Vishwa Kant Dubey And Others vs State Of U.P. And Others
2012 Latest Caselaw 4557 ALL

Citation : 2012 Latest Caselaw 4557 ALL
Judgement Date : 27 September, 2012

Allahabad High Court

Vishwa Kant Dubey And Others vs State Of U.P. And Others on 27 September, 2012

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- WRIT - A No. - 30894 of 2004
 

 
Petitioner :- Vishwa Kant Dubey And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Ajit Kumar Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Pankaj Naqvi,J.

As prayed, put up on 08.10.2012 in the additional cause list.

Order Date :- 27.9.2012

Chandra

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