Sanjai Kumar Chauhan vs State Of U.P. And Others
2012 Latest Caselaw 4538 ALL

Citation : 2012 Latest Caselaw 4538 ALL
Judgement Date : 26 September, 2012

Allahabad High Court

Sanjai Kumar Chauhan vs State Of U.P. And Others on 26 September, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 46936 of 2012
 

 
Petitioner :- Sanjai Kumar Chauhan
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Bajrangi Mishra,Lallan Chauhan
 
Respondent Counsel :- C.S.C.,J.N. Maurya
 

 
Hon'ble V.K. Shukla,J.

Correction Application

Allowed.

The word s "District Inspector of Schools, Ballia" occurring in the order dated 14.09.2012 is directed to be deleted and in their place the word "U.P. Secondary Education Service Selection Board, Allenganj, Allahabad" is directed to be substituted.

Order Date :- 26.9.2012

SRY

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