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Nawab & Others vs State Of U.P.
2012 Latest Caselaw 4533 ALL

Citation : 2012 Latest Caselaw 4533 ALL
Judgement Date : 26 September, 2012

Allahabad High Court
Nawab & Others vs State Of U.P. on 26 September, 2012
Bench: Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL REVISION No. - 2915 of 2003
 

 
Petitioner :- Nawab & Others
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- S.A.N. Shah
 
Respondent Counsel :- Govt. Advocate,Anil Srivastava
 

 
Hon'ble Yogesh Chandra Gupta,J.

Learned counsel for the revisionists is present.

It is reported that private opposite party no.2, Sharafat has died.

Learned counsel for the revisionists shall file a list containing the names and address of L.Rs. of opposite party no.2, Sharafat by the date fixed.

List on 30.10.2012.

Order Date :- 26.9.2012

Hasnain

 

 

 
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