Saroj And Others vs State Of U.P. & Another
2012 Latest Caselaw 4530 ALL

Citation : 2012 Latest Caselaw 4530 ALL
Judgement Date : 26 September, 2012

Allahabad High Court

Saroj And Others vs State Of U.P. & Another on 26 September, 2012

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL REVISION No. - 3442 of 2010
 

 
Petitioner :- Saroj And Others
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Uma Nath Pandey,Rajiv Gupta
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Yogesh Chandra Gupta,J.

As prayed on behalf of private opposite party, list on 19.10.2012 along with connected matter.

Counter affidavit, if any, may be filed in the meantime.

Interim order, if any, shall continue till the date fixed.

Order Date :- 26.9.2012

Hasnain

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