Rahul And Others vs State Of U.P. And Others
2012 Latest Caselaw 4523 ALL

Citation : 2012 Latest Caselaw 4523 ALL
Judgement Date : 26 September, 2012

Allahabad High Court

Rahul And Others vs State Of U.P. And Others on 26 September, 2012

Bench: Arun Tandon, Vijay Prakash Pathak




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 1761 of 2011
 

 
Petitioner :- Rahul And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Yogendra Kumar Srivastava
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vijay Prakash Pathak,J.

Passed over on the illness-slip of Sri Y.K. Srivastava, Advocate.

List on 08.10.2012 peremptorily.

Order Date :- 26.9.2012

Pkb/

Download the LatestLaws.com Mobile App