Chandra Prakash Tewari vs D.I.O.S., Jaunpur & Others
2012 Latest Caselaw 4506 ALL

Citation : 2012 Latest Caselaw 4506 ALL
Judgement Date : 26 September, 2012

Allahabad High Court

Chandra Prakash Tewari vs D.I.O.S., Jaunpur & Others on 26 September, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 2102 of 1994
 

 
Petitioner :- Chandra Prakash Tewari
 
Respondent :- D.I.O.S., Jaunpur & Others
 
Petitioner Counsel :- B.P. Yadav,Anil Bhushan
 
Respondent Counsel :- S.C.
 

 
Hon'ble Rajes Kumar,J.

Cheque of Rs.5,000/- relating to the costs has been delivered to Sri Shailesh Srivastava, Advocate, holding brief of Sri Anil Bhushan, appearing on behalf of the petitioner. The same has been acknowledged.

Learned counsel for the petitioner states that he has received counter affidavit on 24.9.2012. As prayed, two weeks and no more is allowed to file rejoinder affidavit.

List on 11.10.2012.

Order Date :- 26.9.2012

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