Dilip Kumar & Others vs State Of U.P. & Others
2012 Latest Caselaw 4505 ALL

Citation : 2012 Latest Caselaw 4505 ALL
Judgement Date : 26 September, 2012

Allahabad High Court

Dilip Kumar & Others vs State Of U.P. & Others on 26 September, 2012

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL REVISION No. - 1424 of 2010
 

 
Petitioner :- Dilip Kumar & Others
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- A.P. Paul,B.B. Paul
 
Respondent Counsel :- Govt. Advocate,P.K.Jaiswar,Surendra Kumar Singh
 

 
Hon'ble Yogesh Chandra Gupta,J.

Sri Pramod Kumar Srivastava, Advocate also puts in appearance on behalf of opposite party no.4 and files his Vakalatnama today, which is taken on record.

As prayed three weeks time is allowed to file counter affidavit.

List on 7.11.2012.

Order Date :- 26.9.2012

Hasnain

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