Jai Prakash vs State Of U.P. And Others
2012 Latest Caselaw 4503 ALL

Citation : 2012 Latest Caselaw 4503 ALL
Judgement Date : 26 September, 2012

Allahabad High Court

Jai Prakash vs State Of U.P. And Others on 26 September, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 47799 of 2012
 

 
Petitioner :- Jai Prakash
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Sudhir Kumar,Avnish Kumar Srivastava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Correction Application

Allowed.

In the first and second lines of the order dated 18.09.2012, the words "Uchchatar Prathamik Vidyalaya Jani Khurd-1, Block Jani Meerut" are directed to be deleted and in their place the words "Uchchatar Prathamik Vidyalaya, Tikari, Block Jani, Meerut" are directed to be substituted.

Order Date :- 26.9.2012

SRY

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