Km. Renu vs State Of U.P. And Others
2012 Latest Caselaw 4475 ALL

Citation : 2012 Latest Caselaw 4475 ALL
Judgement Date : 25 September, 2012

Allahabad High Court

Km. Renu vs State Of U.P. And Others on 25 September, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 23861 of 2012
 

 
Petitioner :- Km. Renu
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- R.K. Koli
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

In paragraph-1 of the order dated 17.9.2012, in place of words "has been rejected", the words "has not been considered" be read and in paragraph-3 of the said order, in place of words "13.12.2001" the words "13.12.2011" be read.

The application is allowed.

Order Date :- 25.9.2012

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