Santosh Kumar vs District ...
2012 Latest Caselaw 4473 ALL

Citation : 2012 Latest Caselaw 4473 ALL
Judgement Date : 25 September, 2012

Allahabad High Court

Santosh Kumar vs District ... on 25 September, 2012

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 48045 of 2012
 

 
Petitioner :- Santosh Kumar
 
Respondent :- District Registrar/A.D.M.(F&R) And Others
 
Petitioner Counsel :- Vinod Sinha,Mahesh Sharma,S.P. Singh
 
Respondent Counsel :- C.S.C.,R.N. Yadav
 

 
Hon'ble Dilip Gupta,J.

As prayed for by learned counsel for the petitioner, place this petition as fresh on 27th September, 2012.

Order Date :- 25.9.2012

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