Dhirendra Pratap Singh vs State Of U.P. Through Secy. ...
2012 Latest Caselaw 4471 ALL

Citation : 2012 Latest Caselaw 4471 ALL
Judgement Date : 25 September, 2012

Allahabad High Court

Dhirendra Pratap Singh vs State Of U.P. Through Secy. ... on 25 September, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 5113 of 2012
 

 
Petitioner :- Dhirendra Pratap Singh
 
Respondent :- State Of U.P. Through Secy. Secondary Edu. Lko. & Ors.
 
Petitioner Counsel :- Lakshman Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Ajai Lamba,J.

None has put in appearance for the petitioner.

List in next week as fresh.

Order Date :- 25.9.2012

A.Nigam

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