Smt. Kalindi Devi vs State Of U.P. & Others
2012 Latest Caselaw 4468 ALL

Citation : 2012 Latest Caselaw 4468 ALL
Judgement Date : 25 September, 2012

Allahabad High Court

Smt. Kalindi Devi vs State Of U.P. & Others on 25 September, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 39201 of 2012
 

 
Petitioner :- Smt. Kalindi Devi
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Vinod Kumar Singh
 
Respondent Counsel :- C.S.C.,Mahesh Narain Singh,Sanjay Chaturvedi
 

 
Hon'ble V.K. Shukla,J.

List after four weeks.

Interim order already passed is extended till the next date of listing.

Order Date :- 25.9.2012

SRY

Download the LatestLaws.com Mobile App