Smt. Pooja vs State Of U.P. Through The ...
2012 Latest Caselaw 4445 ALL

Citation : 2012 Latest Caselaw 4445 ALL
Judgement Date : 24 September, 2012

Allahabad High Court

Smt. Pooja vs State Of U.P. Through The ... on 24 September, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 5076 of 2012
 

 
Petitioner :- Smt. Pooja
 
Respondent :- State Of U.P. Through The Principal Secy.Basic Edu. & Ors.
 
Petitioner Counsel :- Sarvesh Kumar Verma,Mohit Kumar
 
Respondent Counsel :- C.S.C.,Rajiv Singh
 

 
Hon'ble Ajai Lamba,J.

Letter of appointment or selection proceedings have not been placed on record to indicate as to for which academic session the petitioner was appointed as Cook in Mid Day Meal Scheme. It has also not been clarified specifically as to whether fresh selection for subsequent year has been made or not and as to whether the petitioner competed for the same or not.

List after four weeks.

Order Date :- 24.9.2012

A.Nigam

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