C/M Adarsh Janta Inter ... vs State Of U.P.And Others
2012 Latest Caselaw 4441 ALL

Citation : 2012 Latest Caselaw 4441 ALL
Judgement Date : 24 September, 2012

Allahabad High Court

C/M Adarsh Janta Inter ... vs State Of U.P.And Others on 24 September, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 42229 of 2012
 

 
Petitioner :- C/M Adarsh Janta Inter College,Paswada Thru Its Manager
 
Respondent :- State Of U.P.And Others
 
Petitioner Counsel :- Awadh Narain Rai
 
Respondent Counsel :- C.S.C.,Siddharth Khare
 

 
Hon'ble V.K. Shukla,J.

Correction Application

Allowed.

On page 8 in fifth line from bottom of the judgment dated 27.08.12, in place of word "Bulandshahr" is directed to be deleted and in its place the word "Meerut" is directed to be substituted.

Order Date :- 24.9.2012

SRY

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