C/M Jain Inter College And Another vs State Of U.P. And Others
2012 Latest Caselaw 4439 ALL

Citation : 2012 Latest Caselaw 4439 ALL
Judgement Date : 24 September, 2012

Allahabad High Court

C/M Jain Inter College And Another vs State Of U.P. And Others on 24 September, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 48783 of 2012
 

 
Petitioner :- C/M Jain Inter College And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Ram Gopal Tripathi
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Put up this case on next Monday.

By that time learned standing counsel shall seek instruction as to whether brother of the District Inspector of Schools has also been an applicant in the selection in question or not?

Order Date :- 24.9.2012

SRY

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