Citation : 2012 Latest Caselaw 4398 ALL
Judgement Date : 21 September, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- WRIT - A No. - 44984 of 2012 Petitioner :- Brij Mohan Respondent :- State Of U.P. & Others Petitioner Counsel :- A.N. Pandey Respondent Counsel :- C.S.C.,Gyanendra Prasad Mishra Hon'ble V.K. Shukla,J.
Put up this case on Tuesday.
Order Date :- 21.9.2012
SRY
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