Rajpal Singh vs State Of U.P. & Others
2012 Latest Caselaw 4301 ALL

Citation : 2012 Latest Caselaw 4301 ALL
Judgement Date : 20 September, 2012

Allahabad High Court

Rajpal Singh vs State Of U.P. & Others on 20 September, 2012

Bench: Arun Tandon, Vijay Prakash Pathak




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 18967 of 2010
 

 
Petitioner :- Rajpal Singh
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Prem Prakash
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vijay Prakash Pathak,J.

Nobody is present on behalf of the petitioner to press the writ petition even in the revised reading of the cause list.

Writ petition is dismissed. Interim order, if any, stands discharged.

Order Date :- 20.9.2012

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