Ram Nath Yadav vs Registrar Cooperative Societies ...
2012 Latest Caselaw 4300 ALL

Citation : 2012 Latest Caselaw 4300 ALL
Judgement Date : 20 September, 2012

Allahabad High Court

Ram Nath Yadav vs Registrar Cooperative Societies ... on 20 September, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 5026 of 2012
 

 
Petitioner :- Ram Nath Yadav
 
Respondent :- Registrar Cooperative Societies U.P. Vidhan Sabha Marg Lko.
 
Petitioner Counsel :- Sanjay Kumar Dixit
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Ajai Lamba,J.

This petition prays for release of retiral dues. Petitioner have been retired on 31.12.2011.

Let notice be issued to respondent nos.3 to 5, returnable in three weeks.

Order Date :- 20.9.2012

A.Nigam

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