Ram Abhilash vs State Of U.P. And Others
2012 Latest Caselaw 4269 ALL

Citation : 2012 Latest Caselaw 4269 ALL
Judgement Date : 19 September, 2012

Allahabad High Court

Ram Abhilash vs State Of U.P. And Others on 19 September, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 46684 of 2012
 

 
Petitioner :- Ram Abhilash
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Vijay Singh Gour
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Connect with Writ Petitions No.35915 & 35935, both of 2011 and list whenever the said writ petitions are listed.

Meanwhile, counter affidavit, if considered necessary, may be filed.

Order Date :- 19.9.2012

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