Rakesh Dwivedi vs U.P.S. Agro Industrial Corpn. ...
2012 Latest Caselaw 4267 ALL

Citation : 2012 Latest Caselaw 4267 ALL
Judgement Date : 19 September, 2012

Allahabad High Court

Rakesh Dwivedi vs U.P.S. Agro Industrial Corpn. ... on 19 September, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 31262 of 2000
 

 
Petitioner :- Rakesh Dwivedi
 
Respondent :- U.P.S. Agro Industrial Corpn. Ltd. And Ors.
 
Petitioner Counsel :- C.B. Yadav,Ashwani Mishra,C.D. Mishra,Sanjeev Kumar Rai
 
Respondent Counsel :- V.B. Mishra,S.C.,V.D. Mishra
 

 
Hon'ble Rajes Kumar,J.

On the request of Sri Sanjeev Kumar Rai, Advocate, the case is passed over.

Order Date :- 19.9.2012

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