Sunita Singh vs State Of U.P. And Others
2012 Latest Caselaw 4260 ALL

Citation : 2012 Latest Caselaw 4260 ALL
Judgement Date : 19 September, 2012

Allahabad High Court

Sunita Singh vs State Of U.P. And Others on 19 September, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 48002 of 2011
 

 
Petitioner :- Sunita Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Deepak K. Jaiswal,S.K.Singh Paliwal
 
Respondent Counsel :- C.S.C.,J.P.Singh,M.D.Singh Sekher,R.D.Tiwari,Sanjay Kumar Srivastava
 

 
Hon'ble Rajes Kumar,J.

Supplementary affidavit filed today by Sri S.K. Singh Paliwal on behalf of the petitioner is taken on record.

Heard Sri Deepak Kumar Jaiswal and Sri S.K. Paliwal, learned counsel for the petitioner and Sri Pankaj Rai, learned Additional Chief Standing Counsel, Sri J.P. Singh, Sri M.D. Singh Shekhar, Sri R.D. Tiwari and Sri Sanjay Kumar Srivastava, learned counsel appearing on behalf of the respondents.

Judgment is reserved.

Order Date :- 19.9.2012

Download the LatestLaws.com Mobile App