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Smt.Pooja Singh vs State Of U.P.Throu Its ...
2012 Latest Caselaw 4258 ALL

Citation : 2012 Latest Caselaw 4258 ALL
Judgement Date : 19 September, 2012

Allahabad High Court
Smt.Pooja Singh vs State Of U.P.Throu Its ... on 19 September, 2012
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 4990 of 2012
 

 
Petitioner :- Smt.Pooja Singh
 
Respondent :- State Of U.P.Throu Its Prin.Secy.Secondary Edu.Lko.And Ors.
 
Petitioner Counsel :- B.K.Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Ajai Lamba,J.

On request of learned counsel for the petitioner, list after two weeks.

Order Date :- 19.9.2012

A.Nigam

 

 

 
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