Anil Kumar Pathak vs Union Of India And Others
2012 Latest Caselaw 4254 ALL

Citation : 2012 Latest Caselaw 4254 ALL
Judgement Date : 19 September, 2012

Allahabad High Court

Anil Kumar Pathak vs Union Of India And Others on 19 September, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 2512 of 2000
 

 
Petitioner :- Anil Kumar Pathak
 
Respondent :- Union Of India And Others
 
Petitioner Counsel :- A.K. Shukla,Awadhesh Kumar Mishra,Uma Kant
 
Respondent Counsel :- S.S.C.,P.N. Saxena,V. Khare,V.K. Saxena,Vipul Kumar
 

 
Hon'ble Rajes Kumar,J.

On the request of Sri P.N. Saxena, Advocate, the case is passed over.

Order Date :- 19.9.2012

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