Moni Mohan Chatterji vs U.P. Rajkiya Niraman Nigam Ltd. ...
2012 Latest Caselaw 4253 ALL

Citation : 2012 Latest Caselaw 4253 ALL
Judgement Date : 19 September, 2012

Allahabad High Court

Moni Mohan Chatterji vs U.P. Rajkiya Niraman Nigam Ltd. ... on 19 September, 2012

Bench: Rajiv Sharma, Surendra Vikram Rathore




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?
 
Court No. - 24
 

 
Case :- SERVICE BENCH No. - 190 of 1997
 

 
Petitioner :- Moni Mohan Chatterji
 
Respondent :- U.P. Rajkiya Niraman Nigam Ltd. And Others
 
Petitioner Counsel :- H.P.Srivastava
 
Respondent Counsel :- A.K.Verma
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Surendra Vikram Singh Rathore,J.

Case called out.

None present for the petitioner to press this petition.

Writ Petition pertains to year 1997.

Accordingly, the writ petition is dismissed for want of prosecution.

Interim order, if any, stands vacated.

Order Date :- 19.9.2012

Muk

Download the LatestLaws.com Mobile App