Rishi Pal And Others vs State Of U.P. Thru' Prin. Secy. ...
2012 Latest Caselaw 4246 ALL

Citation : 2012 Latest Caselaw 4246 ALL
Judgement Date : 18 September, 2012

Allahabad High Court

Rishi Pal And Others vs State Of U.P. Thru' Prin. Secy. ... on 18 September, 2012

Bench: Arun Tandon




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- WRIT - A No. - 44669 of 2005
 

 
Petitioner :- Rishi Pal And Others
 
Respondent :- State Of U.P. Thru' Prin. Secy. Irrigation And Others
 
Petitioner Counsel :- M.D. Singh Shekhar
 
Respondent Counsel :- C.S.C.,Deepak Kumar Jaiswal
 

 
Hon'ble Arun Tandon,J.

Allowed.

For orders, see my order

of date, passed on the memo of

writ petition no. 52667 of 2004.

Order Date :- 18.9.2012

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